Citation Codes Equivalent Citations citation codes Case Number WP.16953/2021 Judges Justice R Mahadevan Acts ARTICLE 226 CONSTITUTION OF INDIA SCHEDULED CASTES AND THE SCHEDULED TRIBES PREVENTION OF ATROCITIES ACT 1989 RIGHTS OF PERSONS WITH DISABILITIES ACT 2016 Sub-section (5) of Section (3) section 2(c) Civil Rights Act of 1964, 2016 Act under section 2(y), Section 1(xix)(v) of the Compensation for Occupational Injuries and Diseases Act, 130 of 1993. 38.Section 2(6) of RPwD Act section 25 of the General Child Care Benefits Act Constitution. 30.Under section 2(s) of the RPwD Act, Section 4(1)(g) of the Ontario Human Rights Code. 32.Section 3 of RPwD Act Convention, (Article 4(d) of CRPD). The Rights of Persons with Disabilities Act, 2016 (RPwD Act) 29.While Civil Rights Act of 1991. Section 105 of the Civil Rights Act of 1991 Disabilities Act, 2016 25/63 (RPwD Act), section 376 of the Indian Penal Code, 1860 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account