Citation Codes Equivalent Citations citation codes Case Number O.A. No. 85 of 2019 with M.A. No. 362 of 2019 Along with O.A. No. 64 of 2014 (Decided) Advocates By Legal Practitioner, By Legal Practitioner, for the Applicant; Judges Umesh Chandra Srivastava, Member (Judicial) Abhay Raghunath Karve, Member (Accountant) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Ram Prasad v. Union Of India 1. On the case being taken up for hearing Shri V.P. Pandey, Ld. Counsel for the applicant and Shri Anurag Mishra, Ld. Counsel for the respondents are present. 2. On the request of Ld. Counsel for the respondents list on 09.02.2021.