Citation Codes Equivalent Citations citation codes Case Number W.P. No. 7284 of 2021 Disposition NA Advocates : Mr. S. Manuraj 1, 2, 5 & 6 : Mr. Hasan Mohammed Jinnah State Public Prosecutor No. 3 : Mr. Mithelesh No. 4 : Mr. P. Thilak Kumar Nos. 7, 8, 9, 17 & 18 : Mr. Shanmugasundaram Advocate General Assisted by Ms. Shabnam Banu Government Counsel Nos. 10 to 16, 19, 20, 21, 22 & 23 : Mr. Shankaranayanan Additional Solicitor General Assisted by Mr. V. Chandrasekar Central Government Standing Counsel Judges Hon'ble Mr.Justice N. Anand Venkatesh Acts SECTION 275 GOVERNMENT OF INDIA ACT 1935 GOVERNMENT OF INDIA ACT ARTICLE 226 CONSTITUTION OF INDIA SECTION 377 PENAL CODE 1860 SECTION 298 GOVERNMENT OF INDIA ACT 1935 Section 9(3) of the Constitution Persons (Protection of Rights) Rules, 2020. Persons (Protection of Rights) Act, 2019 and Rule 10 of the Transgender Persons (Protection of Rights) Rules, 2020. National Medical Commission, Ministry of Education, Government of India, School Education provision of Article 15(1) of the Constitution. Equality Civil Rights Act, 1964 Persons (Protection of Rights) Act, 2019 Rule 10(7)(b) of Transgender Persons (Protection of Rights) Rules, 2020 Section 2(k) Persons (Protection of Rights) Act, 2019 and compliance of Rule 11 of the Transgender Persons (Protection of Rights) Rules, 2020. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account