Citation Codes Equivalent Citations citation codes Case Number (IB)-613(ND)/2019 Disposition dismissed Advocates Acts SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016 SECTION 19 RECOVERY OF DEBTS DUE TO BANKS AND FINANCIAL INSTITUTIONS ACT Section 7 of I8: B code section 14(1) of the Code. provision of Companies Act, 1956 u/s 13(2) of the SARFAFZSI Act, 2002 Section 19 of RDDB 8t. FI Act, 1993. Section 14(2) to 14(3) of the Code India Act, 1955 u/s 13(2) of the SARFAESI Act, 2002 Rule 151 of NCLT Rules, 2016 Section 7 [5) of lBC, 2016. Section 2A (b) of Bankers Book Evidence Act, 1879 Section 65 of the 1&B code Section 7 of the code Section 238 ol' lB Code 2016, Order 7 Rule Rule 11 of NCLT Rules 2016, See more information ... Smart Summary Please sign up to generate summary. JUDGMENT State Bank of India v. Shri Lal Mahal Ltd