Citation Codes Equivalent Citations citation codes Case Number CP(IB)593of2018 Advocates Acts Section 7 of the Insolvency and Bankruptcy Code, 2016 read with Rule 4 of the Insolvency and 1/ 49/ Page 6 of 16 C.P. (1.3.) of16 49/ CiP. (1.3.) N0. 593/7/NCLTIAHM/2018 Companies Act, 1956 SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016 Section 7 of Insolvency 8r Bankruptcy Code,2016 provisions of Section 13 and 14 of the LB. Code provisions of the Code, Rules and Regulations Security Interest Act, 2002 (54 of 2002); (d) Section 13(4) of the SARFAESI Act Section 13(2) of the SARFAESI Act Section 19 of the Code Section 20 of the Code COMPANIES ACT 1956 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Omkara Assets Reconstruction Pvt. Ltd v. Avadh Fibres Pvt Ltd