Citation Codes Equivalent Citations citation codes Case Number W.P. No. 956 of 2018 Advocates Sujit A. Patil holding for V.D. Salunke /State: A.B. Girase, Government Pleader Judges S.S. Shinde S.M. Gavhane, JJ. Acts MEDICAL TERMINATION OF PREGNANCY ACT 1971 sub-clause (ii) of clause (b) of sub-section (2) of section 3 of the MTP Act. provisions of this Act.(2) Subject to the provisions of sub-section (4), SECTION 34 PENAL CODE 1860 sub-clause (i) of clause (b) of sub-section (2) of section 3 provisions of sections 3, 4 and 5 of the MTP Act, sub-section 2(b)(i) of section 3 of the MTP Act. sub-section (4) of section 3 of the MTP Act, section 164 of Code of Criminal Procedure provisions of sub-section (2) of section 3 ARTICLE 21 CONSTITUTION OF INDIA provisions of clause (d) of section 2 sections 376 of the Penal Code, 1860 SECTION 376 A PENAL CODE 1860 Sub-section (1)(b)(i) of section 3 section 3(1) of the MTP Act. S.M. Gavhane, J.: Rule. Rule section 3(2)(b)(i) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account