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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • By Advs. Sri. Legith T. Kottakkal
  • Smt. Surya Binoy
  • Smt. Sneha Vijayan
  • R3 by Sri. S. Krishnamoorthy, Cgc
  • R4 by Adv. Sri. R.K. Muraleedharan
  • R7 by Adv. S. Prasanth (Ayyappankavu)
  • R7 by Adv. N. Sugathan
  • R7 by Adv. Smt. Varsha Bhaskar
  • R7 by Adv. Sri. Jyothish D. Mony
  • Sri. P.C. Sasidharan, SC, Calicut Uty,
  • Sri. Jestin Mathew, GP
Judges
  • P.V. Asha, J.
Acts
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • By Advs. Sri. Legith T. Kottakkal
  • Smt. Surya Binoy
  • Smt. Sneha Vijayan
  • R3 by Sri. S. Krishnamoorthy, Cgc
  • R4 by Adv. Sri. R.K. Muraleedharan
  • R7 by Adv. S. Prasanth (Ayyappankavu)
  • R7 by Adv. N. Sugathan
  • R7 by Adv. Smt. Varsha Bhaskar
  • R7 by Adv. Sri. Jyothish D. Mony
  • Sri. P.C. Sasidharan, SC, Calicut Uty,
  • Sri. Jestin Mathew, GP
Judges
  • P.V. Asha, J.
Acts
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Faheema Shirin R.K. v. State Of Kerala
(Sep 19, 2019)