STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB, CHANDIGARH.
Misc. Application No.1069 of 2019 In/and First Appeal No.340 of 2019 Date of institution : 10.06.2019 Date of decision : 04.09.2019 Jalandhar Improvement Trust, Model Town Road, Jalandhar City, through its Executive Officer.
.Appellant/Opposite Party Versus Chander Kanta, aged 58 years, wife of Sh. Ashok Kumar, presently Resident of House No.543, Bhagwan Dass Pura (Bagh Bahrain), Jalandhar City.
.Respondent/Complainant First Appeal against the order dated 01.05.2019 passed by District Consumer Disputes Redressal Forum, Jalandhar.
Quorum:- Honble Mr. Justice Paramjeet Singh Dhaliwal, President Mr. Rajinder Kumar Goyal, Member.
Present:- For the appellant : Sh. S.C. Pathela, Advocate For the respondent : Sh. Munish Goel, Advocate.
JUSTICE PARAMJEET SINGH DHALIWAL, PRESIDENT For order, see First Appeal No.191 of 2019 (Jalandhar Improvement Trust v. Darshan Lal Narula).
(JUSTICE PARAMJEET SINGH DHALIWAL) PRESIDENT (RAJINDER KUMAR GOYAL) MEMBER September 04, 2019.
(Gurmeet S)