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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Mr. R. Balasubramanian, Counsel for the Respondents.
  • None, for the Applicant;
Judges
  • M.L. Naidu
  • A.M.
  • Manak Mohta, J.M.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Mr. R. Balasubramanian, Counsel for the Respondents.
  • None, for the Applicant;
Judges
  • M.L. Naidu
  • A.M.
  • Manak Mohta, J.M.
See more information ...
Smart Summary

    Major Lalit Kumar Porwal v. Union Of India

    Despite Court notice none appeared on behalf of applicant.

    Dismissed in default.

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    Comments

    Major Lalit Kumar Porwal v. Union Of India
    (Feb 21, 2011)