Citation Codes Equivalent Citations citation codes Case Number W.P. No. 12249(W) of 2019 Advocates Mr. Ayan Kr. Boral, Mr. Narayan Debnath, Mr. Akash Roy … Mr. Subhabrata Datta, Mr. Debashis Sarkar … for the State. Judges Debangsu Basak, J. Acts MEDICAL TERMINATION OF PREGNANCY ACT 1971 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account