STATE CONSUMER DISPUTES REDRESSAL COMMISSION,
PUNJAB, CHANDIGARH.
Consumer Complaint No.12 of 2019
Date of institution : 09.01.2019
Date of Decision : 11.01.2019
Sanjeev Sharma aged about 48 years S/o Sh.Prem Nath Sharma, R/o
House No.2659, Sector 37 C, Chandigarh.
….Complainant
Versus
1. M/s Land Twisters, Main Office: Opp. Ansal Golf Links II, Sector 115,
SAS Nagar, Mohali (Punjab); and Corporate Office, Apple’s Height, VIP
Road, Zirakpur, Distt. Mohali Punjab, through its Managing Director
Mr.Pankaj Sood, (Email ID: into@landtwisters.in).
2. Mr.Pankaj Sood, Managing Director, M/s Land Twisters, R/o Signature
Towers, Flat No.202, Sector Floor, Sector 66 A, SAS Nagar, Mohali
(Punjab) (Email ID:pankajsood23@gmail.com).
.…Opposite Parties
Consumer Complaint under Section 17 of the
Consumer Protection Act, 1986.
Quorum:-
Hon’ble Mr. Justice Paramjeet Singh Dhaliwal, President
Ms. Kiran Sibal, Member
Present:-
For the complainant : Sh.P.K.Saini, Advocate
JUSTICE PARAMJEET SINGH DHALIWAL, PRESIDENT :
In view of statement of learned counsel for the complainant, which has
been recorded separately, the complaint is dismissed as withdrawn with
liberty to file a fresh complaint on the same cause of action with better
particulars and amending the relief in accordance with law.
(JUSTICE PARAMJEET SINGH DHALIWAL)
PRESIDENT
(KIRAN SIBAL)
MEMBER
January 11, 2019
Rupinder 2