Citation Codes Equivalent Citations citation codes Case Number CA(CAA)-62(PB)/2018 Advocates Acts Sections 230 to 232 and other applicable provisions oIthe Companies Act, 2013 (for brevity The Act) read with Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 COMPANIES ACT 1956 COMPANIES ACT 2013 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT M/s. Head Infotech India Pvt. Ltd and CVG Hi India Pvt. Ltd. Vs