Citation Codes Equivalent Citations citation codes Case Number PIL No. 3 of 2017 Advocates Shri. P Yobin with Ms. P Sikdar, for the petitioner. Shri. K Khan, Addl. Sr. GA. Judges Hon'ble Mr Justice Tarun Agarwala Hon'ble Mr. Justice Sudip Ranjan Sen Acts SECTION 32 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT 2012 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account