Citation Codes Equivalent Citations citation codes Case Number Cr. Acq. Appeal No. 21/2015 Advocates Mr. Ehsan Mirza, Dy. AG. Mr. Rohan Nanda, Advocate. Judges Hon'ble Sh. Justice Dhiraj Singh Thakur Hon'ble Sh. Justice Sanjay Kumar Gupta Acts SECTION 417 CRIMINAL PROCEDURE CODE section 164.A Cr.P.C section 161 Cr.P.C, section 342 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account