Citation Codes Equivalent Citations citation codes Case Number 17/2016. Advocates Acts Section 114, illustration (fj of Evidence Act read with Section 27 of the General Clauses Act Section 27 of the G. C. Act or Section 114 of the Evidence Act, provisions of Section 283 [1(a)] of the Companies Act, 1956i COMPANIES ACT 1956 sub-Section (3) of Sec. 283, moreover Section 283 Section 114 of the Indian Evidence Act, 1872 Section 168 and 170 of Companies Act, 2013. b) Sections 168 82, 170 of the Companies Act. SECTION 167 COMPANIES ACT 2013 SECTION 283 COMPANIES ACT 1956 SECTION 614 COMPANIES ACT 1956 SECTION 53 COMPANIES ACT 1956 SECTION 114 A EVIDENCE ACT Section 2'7 of G. C. Act Section 167(1) (a) 86 (b). See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Manav Kumar Agarwal v. Discovery Enterprises Pvt. Ltd. & Ors.