Citation Codes Equivalent Citations citation codes Case Number WTM/SR/ID2/02/01/2014 Judges S. Raman, Whole Time Member Acts section 12A of SEBI Act, 1992 and _ regulation 3 (a), 3(b), 3(c), 3(d), 4(1) and 4(2) (e) of SEBI (Prohibition of Fraudulent and Unfair Trade Practices) Regulations, 2003 ("FUTP Regulations"). SECTION 19 SECURITIES AND EXCHANGE BOARD OF INDIA ACT 1992 Sections 11, 11(4) and 113 of the Securities and Exchange Board of India Act, 1992 read with Regulation 11(1) PREVENTION OF MONEY LAUNDERING ACT 2002 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Order against Ms Veena Kotecha in the matter of Pyramid Saimira Theatre Ltd SAT Appeal No.121/2018]