Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 979 of 2008 Judges V.D Chaturvedi, J. Acts section 2(K) of Juvenile Justice (Care and Protection of Children) Act, 2000. Under section 2(a) of the Child Marriage Restraint Act, 1929 Section 12 of Indian Contract Act and from Section 84 of I.P.C, SECTION 4 HINDU MINORITY AND GUARDIANSHIP ACT 1956 SECTION 2 CHILD MARRIAGE RESTRAINT ACT 1929 Section 3 of the Indian Christian Marriage Act, 1872, CHILD MARRIAGE RESTRAINT ACT 1929 SECTION 5 CHILD MARRIAGE RESTRAINT ACT 1929 section 22 of U. P. Excise Act (Act No. 4 of 1910) section 11 of the Indian Contract Act, 1872 section 3 of The Indian Majority Act, 1875 provisions contained in Section 375 I.P.C section 2(e) of (The) Citizenship Act, 1955 ARTICLE 39 A CONSTITUTION OF INDIA section 2(e) of (The) Children Act, 1960 HINDU MINORITY AND GUARDIANSHIP ACT 1956 Section 12 of Indian Contract Act Protection of Children) Act, 2000 section 23 of U. P. Excise Act, section 2(d) of the same Act, section 2(b) of the same Act Protection of Children) Act, sections 363, 366 & 376 I.P.C section 363, 366 & 376 I.P.C Indian Majority Act, 1875 section 313(1)(b), Cr.P.C section 363 & 366 I.P.C Section 375 & 361 I.P.C, section 84 of I. P. C., Section 361 I.P.CA section 376 I.P.C section 361 I.P.C section 362 I.P.C Section 84 I. P. C, section 2(k) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account