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    Om Prakash v. State Of Jharkhand

    1. Having heard counsel for both the sides and looking to the contentious issues raised in this appeal, both the appeals are admitted. Counsel for the respondents waives notice of admission.

    2. This Letters Patent Appeal will be placed for final hearing on 18 May 2015.

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    Om Prakash v. State Of Jharkhand
    (Jan 15, 2015)