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Advocates
  • Attorney for the Official Assignee: Mr. Dignam.
  • Attorneys for the judgment-creditor: Messrs. Chauntrell & Co.
Judges
  • Mr. Justice Macpherson
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Advocates
  • Attorney for the Official Assignee: Mr. Dignam.
  • Attorneys for the judgment-creditor: Messrs. Chauntrell & Co.
Judges
  • Mr. Justice Macpherson
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Smart Summary

    Bank Of Bengal v. Newton And Another.

    Macpherson, J., ordered the prohibitory order to be set aside, and the property attached thereunder to be released.

    Attorney for the Official Assignee: Mr. Dignam.
    Attorneys for the judgment-creditor: Messrs. Chauntrell & Co.

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    Comments

    Bank Of Bengal v. Newton And Another.
    (Sep 15, 1873)