Citation Codes Equivalent Citations citation codes Case Number Second Appeal, No. 56 of 1881, from an order of R.D Alexander, Esq., Judge of Allahabad, affirming an order of Babu Promoda Charan Banarji, Subordinate Judge of Allahabad Advocates Munshi Hanuman Prasad, for the appellant. Pandit Ajudhia Nath and Mr. Simeon, for the respondent. Judges Hon'ble Mr. Richard Charles Oldfield Hon'ble Mr. Douglas Straight See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Abdul Rahman (Judgment-Debtor) v. Muhammad Yar (Decree-Holder). Straight, J. and Oldfield, J.:— We think the Judge's view a correct one and this appeal must be dismissed with costs.