Citation Codes Equivalent Citations citation codes Case Number Petition No. 94(C) of 2015 Advocates Mr. Tejveer Singh Bhatia, Advocate Mr. Upender Thakur, Advocate Mr. Kunal Tandon, Advocate Ms. Shilpa Gupta, Advocate Judges Aftab Alam Chairperson Kuldip Singh, Member B.B. Srivastava, Member See more information ... Smart Summary Please sign up to generate summary. JUDGMENT M/S. Star Cable Network, Haryana v. Star India Pvt. Ltd., New Delhi . Put up under the same heading on 13.8.2015.In the meanwhile, the petitioner may submit a proper SLR with a copy to the counsel for the other side.