Citation Codes Equivalent Citations citation codes Case Number C.P No. (IB)-156(PB)/2017 Advocates For the Financial Creditor(s): Shri Parvinder, Advocate Shri B.K.V Subrahamanyam, Advocate Shri Abhishek Sharma, Advocate Shri Harsh Sinha, Advocate Shri Shruynesh Rastogi, Authorised Rep. Judges M.M Kumar, President Deepa Krishan, Technical Member Acts Rules, 2016 Mor brevity Adjudicating Authority Rules). Wop. No.(IB)-156(PB)/2017 M/s. Reliance Commercial Finance SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016 COMPANIES ACT 1956 Section 5 [7) of the Code. Section 7 of the Code Rule 4 (2) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Reliance Commercial Finance Limited v. Ved Cellulose Limited