Citation Codes Equivalent Citations citation codes Case Number Crl.M.A No. 154/2009 (stay) and Crl.M.A No. 155/2009 Advocates Mr. Rakesh Malhotra, Advocate Mr. Amit Sharma, Additional Public Prosecutor for State Judges Sunil Gaur, J. Acts Section 354/328/376 of the IPC. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account