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Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
Judges
  •  Shri Kanthi Narahari
  • Member
Acts
  • Sections 397, 398 of the Companies Act, 1956 (hereinafter referred to as "the Act")
  • No'2 u/s 257 of the ComPanies Act, 1956.
  • SECTION 284 COMPANIES ACT 1956
  • Section 169 ofthe Companies Act' 1956
  • Section 284 ofthe Companies Act, 1956'
  • u/s 257 of the ComPanies Act, 1956.
  • HINDU SUCCESSION ACT
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
Judges
  •  Shri Kanthi Narahari
  • Member
Acts
  • Sections 397, 398 of the Companies Act, 1956 (hereinafter referred to as "the Act")
  • No'2 u/s 257 of the ComPanies Act, 1956.
  • SECTION 284 COMPANIES ACT 1956
  • Section 169 ofthe Companies Act' 1956
  • Section 284 ofthe Companies Act, 1956'
  • u/s 257 of the ComPanies Act, 1956.
  • HINDU SUCCESSION ACT
See more information ...
Smart Summary

    Dipak G Mehta Ors v. Shree Anupar Chemicals

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    Comments

    Dipak G Mehta Ors v. Shree Anupar Chemicals
    (Jun 18, 2013)