Citation Codes Equivalent Citations citation codes Case Number Crl.M.C No. 5253/2015 Disposition allowed Advocates Mr. Vijay Joshi, Adv with petitioners. Mr. Hirein Sharma, APP for the State with SI Ajay Yadav, PS Burari for R1. Mr. Lalit Mittal, Adv for R2.complainant with R2 in person. Judges Suresh Kait, J. Acts PREVENTION OF CORRUPTION ACT Section 482 of the Code of Criminal Procedure, 1973, Section 13 B (2) of the Hindu Marriage Act, 1955. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account