Citation Codes Equivalent Citations citation codes Judges Hon'ble Sir Robert Stuart Hon'ble Robert Spankie Hon'ble Francis Boyle Pearson Hon'ble Mr. Douglas Straight See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Fazal Muhammad v. Phul Kuar [192] The Full Bench is of opinion that the appeal is beyond time and not entitled to be admitted. It is therefore dismissed with costs.