Citation Codes Equivalent Citations citation codes Case Number Civil Appeals Nos. 420, 421 And 882 Of 1976 And 2618 And 2619 Of 1988 Advocates V. Krishnamurthy In All The Appeals.Raju Ramachandran In C.A. Of .Note Advocates. Judges Hon'Ble Justice K. N. Singh And Hon'Ble Justice Kuldip Singh See more information ... Smart Summary Please sign up to generate summary. JUDGMENT State Of Tamil Nadu V. Raman And Company And Others. State Of Tamil Nadu v. Govindan And Company (And Others Appeals) The Order of the Court was as follows : After hearing learned counsel for the parties, we do not find any merit in these appeals. The appeals are accordingly dismissed. There will be no order as to costs.