Citation Codes Equivalent Citations citation codes Case Number Second Appeal No. 979 of 1914-Full Bench and Second Appeal No. 1712 of 1914-Full Bench Judges Sir John Wallis Kt., C.J Abdur Rahim Srinivasa Ayyangar, JJ. Acts rule 1, Order XXIII, read with section 107, clause (2) of the new Code, section 107, clause (2), Civil Procedure Code (old section 582), section 107, clause (2) of the Code of Civil Procedure, section 373, Civil Procedure Code, therein.Rule 11 of Order XXII Act VI of 1882, section 2, Order XXIII, rule 4 Order IX, rule 13, rule (1), Order See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account