Citation Codes Equivalent Citations citation codes Case Number Appeal Against Order No. 209 of 1927. Advocates Mr. P. Somasundaram for the Appellant. Mr. V. Suryanarayana for the Respondent. Judges Sir Wliliam Phillips Kt. Ramesam Madhavan Nair, JJ. Acts SECTION 89 CIVIL PROCEDURE CODE Section 375 of the Civil Procedure Code, 1882, provisions of Order 23, Rule 3, Indian Arbitration Act, 1899, provision of Order 23 Order 23, Rule 3 Order 23, Rule See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account