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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • T. Sundanthiram, Advocate for the Respondent
  • N. Senthilkumar for the Public Prosecutor on behalf of the State.
Judges
  • S. Thangaraj, J.
Acts
  • Section 341 and 376 I.P.C5.
  • Section 209 (a) Cr. P.C
  • Section 313 Cr.P.C,
  • Section 376 I.P.C
  • Section 354 I.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • T. Sundanthiram, Advocate for the Respondent
  • N. Senthilkumar for the Public Prosecutor on behalf of the State.
Judges
  • S. Thangaraj, J.
Acts
  • Section 341 and 376 I.P.C5.
  • Section 209 (a) Cr. P.C
  • Section 313 Cr.P.C,
  • Section 376 I.P.C
  • Section 354 I.P.C
See more information ...
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Albert v. State Of Tamil Nadu
(Nov 14, 1997)