Citation Codes Equivalent Citations citation codes Case Number Murder Reference No. 1 of 1999 and Criminal Appeal No. 43-DB of 1999 Advocates For the Appellant :- Mr. R.S. Ghai Sr. Advocate with Mr. Vinod Ghai Advocate. For the Respondent :- Mr. S.S. Dhaliwal DAG Punjab. For the Complainant :- Mr. D. Sharma Advocate. Judges Jawahar Lal Gupta M.S.Gill Acts Sections 302, 307, 458 IPC and 27 of the Arms Act, 1959. Section 357 of the Code of Criminal Procedure Section 27(2) and 27(3) of the Arms Act, 1959. Section 27(3) of the Arms Act, 1959. section 7 and section 27(3). 60. provisions of Section 27(3) Section 2(1)(h) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account