Citation Codes Equivalent Citations citation codes Case Number 3060 of 1981 Advocates K.P.Raval B.N.Raval Judges Mr. Justice J.N. Bhatt Acts provisions of s. 377 of the i. P. C. Section 377 659 of 1998. (viii) section 82 of the code (55). Section 235 (2) of the code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account