Citation Codes Equivalent Citations citation codes Case Number First Appeal from Order No. ??? (M) of 1962 Advocates Y.P. Gandhi J.S. Wasu Judges Tek Chand, J. Acts SECTION 7 HINDU MARRIAGE ACT SECTION 9 HINDU MARRIAGE ACT 1955 section 5(vi) of the Hindu Marriage Act. section 9 of the Hindu Marraige Act. sections 366, 363 and 376, I.P.C, Marriage Act, 1872, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account