Citation Codes Equivalent Citations citation codes Case Number Jury Reference no. 5 of 1949 Advocates Government-Advocate, for the reference. Mr. S.N Sahay and B.B Sen, for the accused persons. Judges Reuben Narayan, JJ. Acts section 307 of the Code of Criminal Procedure, SECTION 144 A CRIMINAL PROCEDURE CODE SECTION 107 CRIMINAL PROCEDURE CODE SECTION 418 CRIMINAL PROCEDURE CODE sub-section 3 of section 307, section 436 I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account