Citation Codes Equivalent Citations citation codes Case Number O.J.C No. 13765 of 1996 Advocates For the petitioner … None. For the opp.parties … Mr. R.K Mohapatra, Government Advocate for O.P Nos. 1 to 4. Judges A.K Goel, C.J A.K Rath, J. Acts follows:46.12. Section 545- Under Clause (b) of Sub-section (1) of Section 545, provisions of Section 7(2)(a) of the Family Courts Act, 1984 (Act 66 of 1984) Section 545 of the Code of Criminal Procedure of 1898 provisions of Section 357 Code of Criminal Procedure. Section 357 of the Code of Criminal Procedure Section 357 Code of Criminal Procedure Court (Section 357 Cr.PC). Compensation Section 125. Section 127 of the Code imposed.(iii) Sub-section (4) Criminal Justice Act, 1972 Criminal Justice Act 1982 1991 Criminal Justice Act Protection Act of 1982 Section 357 Cr.P.C, Section 125 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account