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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • M.M.Senapati
Judges
  • A. Pasayat
  • P.C Naik, JJ.
Acts
  • Section 27 in Annexure-1) of the Orissa Education (Establishment, Recognition, Management of Private Junior Colleges/Higher Secondary Schools) Rules, 1991 (in short, the Rules).
  • Colleges) Rules, 1979 (hereinafter referred to as the old Rules). Sub-rule (3) of Rule 3 of the said Rules
  • Section 3(b) of the Orissa Education Act, 1969
  • rivalries.20. Rule 29(c)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • M.M.Senapati
Judges
  • A. Pasayat
  • P.C Naik, JJ.
Acts
  • Section 27 in Annexure-1) of the Orissa Education (Establishment, Recognition, Management of Private Junior Colleges/Higher Secondary Schools) Rules, 1991 (in short, the Rules).
  • Colleges) Rules, 1979 (hereinafter referred to as the old Rules). Sub-rule (3) of Rule 3 of the said Rules
  • Section 3(b) of the Orissa Education Act, 1969
  • rivalries.20. Rule 29(c)
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Padmanav Dehury And Others v. State Of Orissa And Others Opposite Parties.
(Nov 8, 1998)