Citation Codes Equivalent Citations citation codes Case Number Govt. Appeal No. 35 of 1963 Advocates L.Rath Asok Das Judges Hon'ble Mr. Justice Ramaswamy Laxman Narasimham Hon'ble Mr. Justice Raj Kishore Das Acts SECTION 8 EVIDENCE ACT Sections 447, 342, 148, 302/149, 323/149 and 307/149, I.P.C Rule 147(a) of the Orissa Police Manual 1940, sections 32(1) and 27 of the Evidence Act Section 32(1) of the Evidence Act, Section 150 of the Cr PC, P.W 50 SECTION 105 EVIDENCE ACT SECTION 145 EVIDENCE ACT clause of section 105, I.P.C Section 120-B, I.P.C section 323 I.P.C Section 99, I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account