Citation Codes Equivalent Citations citation codes Case Number Cri. A. No. 15 of 1985 Advocates J.L Jain. For State: S.S Swami, Panel Lawyer Judges V.D Gyani, J. Acts Sections 366 read with 511, Indian Penal Code. Section 366 read with 511, Indian Penal Code Section 34, 149 or 114, Indian Penal Code. Sections 354 and 323, Indian Penal Code Sections 323 and 324, Indian Penal Code Section 354, 324/34, Indian Penal Code SECTION 313 CRIMINAL PROCEDURE CODE Sections 366/511, Indian Penal Code sections of the Indian Penal Code Section 366/511, Indian Penal Code SECTION 165 EVIDENCE ACT Section 324, Indian Penal Code Section 354, Indian Penal Code, Section 323, Indian Penal Code Section 313, Indian Penal Code Section 149, Indian Penal Code. Section 366, Indian Penal Code Section 511, Indian Penal Code Section 34, Indian Penal Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account