Citation Codes Equivalent Citations citation codes Case Number Suit No. 389 of 1960 Judges Mrs. Monjula Bose, J. Acts Section 375(2) of the Calcutta Municipal Act, 1899, Section 357 of the Calcutta Municipal Act, 1899 SECTION 14 INDIAN LIMITATION ACT Section 14(1) of the Lim. Act, 1908. Section 14 of the Lim. Act, 1908 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account