Citation Codes Equivalent Citations citation codes Case Number 5697 of 1993 Advocates P.S.Champaneri B.M.Gupta Judges Mr. Justice K.J. Vaidya Acts Sections 302, 120(B), 452, 506(2) of the Indian Penal Code; under Section 25(1)(b) of the Arms Act and under Section 135 of the Bombay Police Act, 1951, Sections 307, 452 of the Indian Penal Code and under Section 25(1) of the Arm Act SECTION 482 CRIMINAL PROCEDURE CODE 1973 SECTION 148 CIVIL PROCEDURE CODE 1908 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account