Citation Codes Neutral Citations 2010 DHC 4781 Equivalent Citations citation codes Case Number Crl. M.C 2793/2009 and Crl. M.C 3194/2009 Advocates Mr. Sidhartha Luthra, Sr. Adv. with Mr. Pramod Kumar Dubey, Mr. Arshdeep Singh, Mr. Kunal Sood, Mr. Yashpreet Singh, Advocates for the Petitioner. Mr. Lalit Sibbal with Mr. Pradeep Chhindra for the Petitioner in Crl. M.C 3194/2009. Mr. Pawan Sharma, Standing Counsel for State with Mr. O.P Saxena APP for the State/Respondent with Mr. Jog Tirkey, Additional DCP. Judges Shiv Narayan Dhingra, J. Acts SECTION 24 PREVENTION OF CORRUPTION ACT Section 12 and 13 of Prevention of Corruption Act PREVENTION OF CORRUPTION ACT Section 482 Cr. P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account