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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
Judges
Acts
  • provisions (i.e Sections 193, 195 and 211, IPC)
  • Section 191, IPC. Section 195, IPC
  • Section 195(1)(c), Cr.P.C
  • Section 376(2)(g), IPC.
  • Section 313, Cr.P.C,
  • Section 391, Cr.P.C
  • Section 376(2)(g)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
Judges
Acts
  • provisions (i.e Sections 193, 195 and 211, IPC)
  • Section 191, IPC. Section 195, IPC
  • Section 195(1)(c), Cr.P.C
  • Section 376(2)(g), IPC.
  • Section 313, Cr.P.C,
  • Section 391, Cr.P.C
  • Section 376(2)(g)
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Pankaj Chaudhary & Ors. v. State (Govt. Of Nct Of Delhi) .
(May 5, 2009)