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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • V.K.Malik
  • D.K.Sharma
  • D.C.Mathur
Judges
  • S. Ravindra Bhat, J.
Acts
  • Section 2(h), Criminal Procedure Code
  • Section 354 and that Section 509
  • Section 354 and 509, I.P.C
  • Section 354/509, I.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • V.K.Malik
  • D.K.Sharma
  • D.C.Mathur
Judges
  • S. Ravindra Bhat, J.
Acts
  • Section 2(h), Criminal Procedure Code
  • Section 354 and that Section 509
  • Section 354 and 509, I.P.C
  • Section 354/509, I.P.C
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Ashok Kumar Nayyar v. State.
(May 1, 2007)