Citation Codes Equivalent Citations citation codes Case Number M.J Suit Nos. 455, 2568 of 1995, with M.J Suit No. 498 of 1996 Judges Ashok Agarwal A.V Savant P.S Patankar, JJ. Acts Marriage Act, Hindu Marriage Act, 1955, Parsi Marriage and Divorce Act, 1936, Dissolution of Muslim Marriages Act, 1939 Hindu Marriage Act, the Parsi Marriage Act and the Special Marriage Act 1954. Indeed, the Special Marriage Act S. 488 Criminal Procedure Code read with S. 112 of the Indian Evidence Act, Section 10 of the Indian Divorce Act, 1869 (hereinafter referred as the Act). Act in 1937, the Special Marriage Act of 1954 and Hindu Marriage Act, 1955. (i) Hindu Marriage Act, 1955, (ii) Dissolution of Muslim Marriages Act, 1939, Hindu Marriage Act, Parsi Marriage Act and the Special Marriage Act. Section 10 that offend Articles 14, 15 and 21 of the Constitution Acts, the Hindu Marriage Act contains-a special provision Bombay Prevention of Hindu Bigamous Marriages Act. 1946 provisions of Section 10 of the Indian Divorce Act Rule 28 of the High Court Original Side Rules, 1980. Section 22. In fact, the Divorce Act in Section 10 provision (Section 125 Code of Criminal Procedure) Indian Penal Code by introducing Section 498-A, Section 1 of the Matrimonial Causes Act, 1973, provisions of Article 15 of the Constitution Act, 1936,(iv) The Special Marriage Act, 1954, DISSOLUTION OF MUSLIM MARRIAGES ACT 1939 ARTICLE 38 CONSTITUTION OF INDIA provisions of Act 4 of 1869, as the Act Section 17 of the Indian Divorce Act HINDU MARRIAGE ACT provisions of the Indian Divorce Act, Section 10 of the Indian Divorce Act S. 10 (of the Industrial Disputes Act) Indian Christian Marriage Act, 1872. Section 17 of Indian Divorce Act, S. 17 of Indian Divorce Act. 1869 Matrimonial Causes Act of 1923, Indian Christian Marriage Act SECTION 10 A DIVORCE ACT Matrimonial Causes Act, 1973 Matrimonial Causes Act, 1857 Matrimonial Causes Act, 1937 Act. Provisions of Section 7 Muslim Marriages Act, 1939 Foreign Marriage Act, 1959. DIVORCE ACT 1869 Section 377. I.P.C Marriage Act. 1954. Reform Act, 1969 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account