Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 148 of 1991 Judges V.A Mohta A.A Cazi, JJ. Acts SECTION 21 NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES ACT 1985 SECTION 313 CRIMINAL PROCEDURE CODE section 57 of the N.D.P.S Act provisions of the N.D.P.S Act. provisions of N.D.P.S Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account