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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • B. Upadhya; G.S. Pathak and R. Mitra - A.K. Kirti holding the brief
Judges
  • Harish Chandra, J.
Acts
  • Section 7 of the Essential Supplies (Temporary Powers) Act, 1946 (Act No. XXIV of 1946)
  • SECTION 2 INTEREST ACT
  • Essential Supplies (Temporary Powers) Act, 1946.
  • Section 2 of Act XXIV of 1946.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • B. Upadhya; G.S. Pathak and R. Mitra - A.K. Kirti holding the brief
Judges
  • Harish Chandra, J.
Acts
  • Section 7 of the Essential Supplies (Temporary Powers) Act, 1946 (Act No. XXIV of 1946)
  • SECTION 2 INTEREST ACT
  • Essential Supplies (Temporary Powers) Act, 1946.
  • Section 2 of Act XXIV of 1946.
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Kamla Kant Misra v. State
(Aug 21, 1950)