Tamil Nadu act 031 of 2011 : The Tamil Nadu State Agricultural Council (Repeal) Act, 2011

28 Sep 2011
Department
  • Department of Agriculture Department, Government of Tamil Nadu
Section 1.Short title and commencement.

(1) This Act may be called the Tamil Nadu State Agricultural Council (Repeal) Act, 2011. (2) It shall come into force at once.



Section 2.Repeal

The Tamil Nadu State Agricultural Council Act, 2009 (Tamil Nadu Act 19 of 2009) is hereby repealed