Rajasthan act 006 of 1996 : The rajasthan preventive detention (repealing) act, 1996 Date: 7 Aug 1996 Department Home Department TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section 1.Short title and commencement.-(1) This Act may be called the Rajasthan Preventive Detention (Repealing) Act, 1996. (2) It shall come into force at once. Section 2.Repeal of Rajasthan Act No. 23 of 1970.-The Rajasthan Preventive Detention Act,1970 (Act No. 23 of 1970) is hereby repealed.