Chhattisgarh act 016 of 2012 : The CHHATTISGARH APPROPRIATION (No.3) ACT, 2012

Department
  • Department of FINANCE
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45 ~~f.mfurffl ~ 700 0 700

47 ~ ~lT ~ ~ ffi ~ 3,00,95,000 0 3,00,95,000 ~~-

~ 1,00,00,000 0 1,00,00,000 48 ~fc@~;fir~tR ~ 13,95,51,000 0 13,95,51,000 ~ ~ q"@T~ ~~-

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414 (4)

Short title. Issue of Rs.

17,41,42,47,760

from andoutofthe Consolidated Fund of the State for the Financial year 2012-2013. Appropriation.

CHHA ITISGARH ACT

(No. 16 of 2012) THE CHHATTISGARH APPROPRIATION (No. 3) ACT, 2012 An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Financial Year 2012-2013.

Be it enacted by the Chhattisgarh Legislature in the Sixty-third year of the Republic of India; as follows :- ·

l.

2.

This Act may be called the Chhattisgarh Appropriation Act, 2012. From and out of the Consolidated Fund of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amount- ing in the aggregate to the sums of including the sums those specified in the column

(3) of the Schedule of the Chhattisgarh Appropriation Act, Seventeen Hundred Forty One Crore Forty Two Lac Forty Seven Thousand Seven Hundred Sixty Rupees to- wards defraying the several charges which will come in the course of payment during the financial year 2012-13 in respect of services specified in column (2) of the Schedule.

The sums authorised to be paid and applied from and out of the Consolidated Fund

. of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

THE SCHEDULE

( See Section 2 and 3 ) · No.of Services and• Sums. not exceeding Vote Purposes.

(1) (2)

01 General Administration Revenue \

03' Police Revenue.

Capital

05 Jail Revenue

06 Expenditure pertaining t.o Revenue Finance Department.

08 Land revenue · and district Revenue

. administl'.ation. Voted by the

Legislative

Assembly

Rs.

0

26,70,64,100

10,40,00,000

85,86,000

1,16,60,000

1,db,00.00Q Charged on Consolidated Fund

(3)

Total Rs. Rs.

1,00,00,000 1,00,00,000

0 26,70,64,100

0 10,40,00,000

0 85,86,000

0 1,16,60,000

. 0 1,00,00,000

. ., ;;~,.. ;'~f, ,.'~.{; .. '.'l:.1~•- .·

6

....

(1) (2)

Rs.

11 Expenditure pertaining to Commerce and Industry Department.

Revenue 10,35,00,000

12 Expenditure pertaining to Energy Department.

Capital 5,00,00,00,000

13 Agriculture Revenue 0

14 Expenditure pertaining to Revenue Animal Husbandry

Department.

15 Financial assistance to three Revenue tier Panchayati Raj Institu- tions under Scheduled

- Caste Sub Plan.

17 Co-operation Revenue

18 Labour Revenue

I

19 Public Health and Family Revenue Welfare.

·· . 20 Public Health 1Engineering Revenue

. 21 Expenditure pertaining to· Revenue Housing and Environment

Department.

23 Water Resources Department_-· Revenue

24 Public works-roads and bridges.

25 Expenditure pertaining to Mineral Resources Depart- ment.

27 · School education

29 Administration'of Justice and Elections.

1

30 Expenditure pertaining to Panchayat and Rural

Development Department.

. .. . ' 3J':1 . Expenditure pertaining to Planning Econ9in.ics and. .. 1 . Statis'tic$-Dep~e,it: . Capital

Revenue

Capital·

· Jlevenue

Revenue

Revenue

Revenue

Qq,ital

R~~nue •·

•,\, '\

1,03,40,000

18,50,00,000

75,00,00,000

7 ,56,84,000

30,20,00,000

50,00,000

100

3,60,00, 100

200

2,19,77,000

200

50,00,000

\

35,25,00,200

3,10,90,000

2~,70,600

.. 300

1,5~42,000

(3)

Rs.

0

0

5,00,000

0

0

0

0

0

0

0

0

0

0

2,86,00,000

0

0

0

0

0

414 (5)

Rs.

10,35,00,000

5,00,00,00,000

5,00,000

1,03,40,000

18,50,00,000

75,00,00,000

7 ,56,84,000

30,20;00,000 · 50,00,000

100

3,60,00,100

200

2,19,77,000

2,86,00,200

50,00,000

35,25,00,200

3,10,90,000

24,70,600

300

1,53,42,000

7

414 (6) n ~ ~ ~'ff~ll~ ~. 1 : , 2012 (1} (2) (l)

'

Rs. Rs> Rs.

32 Expenditure pertaining to Revenue 5,00,00,000 0 5,00,00,000 Public Relations Depart-

ment.

33 Expenditure pertaining to Revenue 1,po;bo,000 0 1,00,00,000 Tribal Welfare Department.

39 Expenditure pertaining to Revenue 3,03,67 ,00,000 0 3,03,67,00,000 . , ;- Food, Civil Supplies and Capital 57 ,50,00,000 0 57 ,50,00,000 Consumer Protection

Department.

41 Tribal Areas Sub-plan Revenue 96,77,14,100 0 96,77,14,100 .Capital 59,27,30,500 0 59,27,30,500

44 Expenditure pertaining to Revenue 40,00,000 0 40,00,000 Higher Education Depart-

ment.

45 Minor.Irrigation Works Capital 700 0 700

47 Man-Power Planning and Revenue 3,00,95,000 l' 3,00,95,000 Technical Education Capital 1,00,00,000 0 1,00,00,000 Department.

48 Administration Upgradation Revenue 13,95,51,000 • 0 13,95,51,000 Grant Under Thirteenth . Capital 40,95,40,200 0 '40,95,40,200 Finance Commission.

55 Expenditure pertaining to Revenue 5,81,09,200 0 5,81,09,200 Women and Child Welfare.

56 Rural Industries Revenue 1,79,87,0()0 0 1,79;87,000

57 Externally aided Projects Capital 100 0 100 pertaining to Water Resour-

ces Department.

58 Expenditure on Relief on Revenue 200 0, 200 account of Natural Calami-.

ties and Scarcity.

64 Scheduled Caste Sub Plan Revenue 12,96,62,000 0 12,96,62,000 Capital 29,91,20,300 0 29,91,20,300

65 Aviation Department Revenue 20,00,00,000 .0 20,00,()0,000 i

66 Welfare of Backward Classes Revenue 38,00,000 0 38.~00,000 .

67 Public Works-Buildings

I

I . Revenue 8,84,660 0 8,84,660.· Capital G9,92,0l,OOO 0 39,92;01;000

• , • . ,. I

8

(1) (2)

Rs.

68 · ,eublic works relating to Capital , 49,94,60,000 Tribal Areas Sub-Plan-

Buildings.

75 NABARD aided Projects· Capital 300 pertaining to V(ater Resour- ces Department

f

76 Externally aided Projects Capital 1,500

J.

pertaining to Public Works Department.

79 Expenditure pertaining to Revenue 43,75,200. Medical Education Depart-

ment.

80 Financial assismnce to Three Revenue l ,39,50,00,000 tier Panchayati Raj Institu-

tions.

81 Financial assistance to Urban Revenue 20,00,00,000 bodies.

82 Financial assistance to Three Reveriue 1,04,50,00,000 tier Panchayati Raj Institu-

tions under the tribal area

sub-plan.

Total Revenue 9,48,60,92,460 Capital· · 7,88,90,55,300 Grand Total •17,37,51,47,760

(3)

Rs.

0

0

0

0

0

0

0

1,05,00,000

2,86,00,000

· 3,91,00,000

414 (7)

Rs.

49,94,60,000

300 . 1,500 43,75,200

1 ,39,50,00,000 20,00,00,000

1 ,04,50,00,000 9,49,65,92,460 7,91,76,SS,300 17,41,42,47,760

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