Assam act 016 of 1985 : The Assam Tea Plantations Employees Welfare Fund (Amendment) Act, 1985

Department
  • Labour and Welfare Department
Ministry
  • Ministry of Parliamentary Affairs
Enforcement Date

16 Oct 1967

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I r a g e

EXTRAORDINARY

3W «w s^r®

PUBLISHED BY AUTHORITY

204 13 1985, 22 1907 (»f^) o 204 D ispur, Wednesday, 13th N ovem ber, 1985, 22nd Kartika>

1907 (S E )

GOVERNMENT OF ASSAM

ORDERS BY THE GOVERNOR

LEGISLATIVE DEPARTMENT : LEGISLATIVE BRANCH

NOTIFICATION The 12th November 1985 No.LGL.104/85/20.—The following Act of the Assam Legislative Assembly which received the assent of the President is hereby published for general information.

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1130 THE ASSAM GAZETTE. EXTRAORDINARY, NOV. 13, 1985

ASSAM ACT No.XVI OF 1985

(Received the assent of the President of India on 26th October, 1985)

THE ASSAM TEA PLANTATIONS EMPLOYEES

WELFARE FUND (AMENDMENT) ACT, 1985

An

Act

further to amend the Assam Tea Plantations Emplo- yees' Welfare Fund Act, 1959.

Preamble. Whereas it is expedient further to amend £SSaxviA<f the Assam Tea Plantations Employees' i%o.

Welfare Fund Act, 1959 hereinafter called

the principal Act, in the manner herein-

after appearing;

It is hereby enacted in the Thirty-

sixth Year of the Republic of India as

follows :—

Short title, 1. (1) This Act may be called the commence- Assam Tea Plantations Employees' Welfare ment. Fund (Amendment) Act, 1985.

(2) It shall have the like extent as the principal Act.

(3) It shall come into force at once.

Amendment 2. In the principal Act, in Section3

A

of section 3A. in sub-section (3), in clauses (a) and (b),

(i) the words "per month" wherever they occur shall be deleted ;

(ii) in sub-section (6), for the word

"employee's" occurring in the second line, the word "employer's" shall be substituted.

MD. SAADULLAH,

Secretary to the GovL of Assam, Legislative Department. GUW AHATI-.Printed and published by the Supdt. i/c., Assam Govt. Printing Pres?

(Ex-Ga»ette) No. 407-^1,080—1,000-—1341-1985,

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